(1.) The above writ petition is filed with following prayers:
(2.) The only prayer in this writ petition is to consider Ext.P8 representation by the 4th respondent. When this writ petition came up for consideration, this Court passed the following order on 2/8/2022.
(3.) Today, the counsel for the 3rd respondent submitted that no mediation process is going on as stated by the petitioner.