(1.) Read order dtd. 24/8/2021.
(2.) Even though affidavits and statements have been filed before this Court, a solution to the problems faced by the petitioners do not appear to be still in sight.
(3.) Shri.Jaffar Khan, learned Senior Government Pleader, submits that the Land Revenue Commissioner and other Revenue officials are now sincerely working to identify lands to be alloted to the petitioners and similarly placed persons and that an extent of 36.3438 hectors of land is available in four districts, for distribution.