(1.) This is an application for anticipatory bail.
(2.) In BA No.3271/2021, the petitioner is the second accused and in BA No.3623/2021, the petitioner is the first accused in Crime No. 272 of 2021 of the Mala Police Station, alleging commission of offences punishable under Ss. 452, 341, 323, 324, 308, 294(b) r/w 34 of the Indian Penal Code.
(3.) The prosecution allegation is that, on 14/4/2021 at about 4.40 PM, due to prior enmity that the petitioner's mother was denied treatment by the defacto complainant, the petitioner along with other accused had trespassed into the property of the defacto complainant assaulted him by fisting and attacking by a wooden reaper. Defacto complainant sustained injury on his head including 7 stitches and thereby the accused have committed the aforesaid offences.