(1.) C.M.Appl.No.1 of 2017 in Mat.Appeal No.699 of 2017
(2.) Pursuant to notice, the 1st respondent entered appearance. She has filed a counter affidavit.
(3.) Heard the learned counsel appearing for the petitioner and the learned counsel appearing for the 1st respondent.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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