(1.) The above writ petition is filed with the following prayers:
(2.) This writ petition is pending before this Court from 2013 onwards. No interim order is passed in this case. If there is any surviving grievance to the petitioner, the petitioner is free toapproach the Panchayath.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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