(1.) M.A.C.A.No.1721/2011 is an appeal filed by the 3rd respondent insurance company challenging award in O.P(MV).No.1082/2008 dtd. 12/5/2011 on the file of Motor Accident Claims Tribunal, Neyyattinkara. Claimants and respondents 1 and 2 are the respondents in the above appeal.
(2.) M.A.C.A.No.1930/2011 is an appeal at the instance of the petitioners in the above case.
(3.) I would like to refer the parties in these appeals as 'petitioners' and 'insurer'.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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