LAWS(KER)-2022-4-165

OMANA Vs. REJI KURIAN

Decided On April 07, 2022
OMANA Appellant
V/S
Reji Kurian Respondents

JUDGEMENT

(1.) The judgment dtd. 11/6/2014 in A.S.No.15 of 2009 on the file of the Subordinate Judge's Court, Ottappalam is under challenge in this appeal. A.S.No.15 of 2009 arose from the judgment of the MunsiffMagistrate Court, Pattambi in O.S.No.143 of 2006.

(2.) The defendants are the appellants. The plaintiff is the respondent.

(3.) Material facts relevant for the adjudication of this appeal are narrated below-