(1.) This is an application for regular bail.
(2.) The petitioner is the 1st accused in Crime No 1162/2020 of the Balussery Police Station, Kozhikode District, alleging commission of offence punishable under Sec. 420 of IPC.
(3.) The prosecution allegation is that accused made believe the defacto complainant on August 2020 that he would arrange a job at Kozhikkode Airport with a monthly salary of Rs.40,000.00 and obtained Rs.2.00 lakhs each from his informant and his five friends. Accused failed to arrange the same and refund the amount back and thereby the accused has committed the aforesaid offence.