(1.) This is an application for regular bail.
(2.) The petitioner is accused No.2 in Crime No.392/2022 of Infopark Police Station, Ernakulam District, alleging commission of offence punishable under Sec. 22(c), 29 and 8(c) of Narcotic Drugs Psychotropic Substances(NDPS) Act, 1985.
(3.) The prosecution allegation is that, on 18/5/2022 at about 5.30 p.m., 26.34 gm of MDMA has seized from the possession of the 1st accused, from Apartment No.204 of SAJ ANNEX, Kakkanad which was taken on rent by the 2nd and 3rd accused. It is alleged that the 2nd and 3rd accused aided the 1st accused.