LAWS(KER)-2022-11-357

SREEJA T. Vs. RAJAPRABHA

Decided On November 23, 2022
Sreeja T. Appellant
V/S
Rajaprabha Respondents

JUDGEMENT

(1.) R.P.(FC)No.468/2019 is at the instance of the respondent in M.C.No.356/2016 on the file of the Family Court, Kottarakkara and he impugns order in the above M.C., dtd. 4/6/2019.

(2.) Whereas, R.P.(FC).No.307/2019 has been filed by the petitioners 1 to 3, challenging the same order, on the ground of inadequacy on the quantum of maintenance.

(3.) Heard the learned counsel for the parties.