(1.) This revision petition has been filed under Sec. 19(4) of the Family Courts Act.
(2.) On notice, the respondents did not appear.
(3.) Heard the learned counsel for the revision petitioner.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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