LAWS(KER)-2012-2-138

THANKAMMA, AGED 76, D/O. KUNJUKUTTI AMMA, KRISHNA VILASAM, MOOLABHAGAM PALLIKKAL VILLAGE, THIRUVANANTHAPURAM DISTRICT Vs. SAJITHA D/O. RADHAMANI AMMA, SAJITHA VILASAM, MOOTHALA MOOLABHAGAM, PALLIKKAL VILLAGE THIRUVANANTHAPURAM DISTRICT-695604,

Decided On February 17, 2012

Thankamma, Aged 76, D/O. Kunjukutti Amma, Krishna Vilasam, Moolabhagam Pallikkal Village, Thiruvananthapuram District Appellant

V/S

Sajitha D/O. Radhamani Amma, Sajitha Vilasam, Moothala Moolabhagam, Pallikkal Village Thiruvananthapuram District -695604, Respondents

JUDGEMENT

(1.) Prayers in the Original Petition are as follows:

(2.) Briefly put, the case of the petitioner is as follows:

(3.) A Report was called for from the Family Court which is extracted hereunder:

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