LAWS(KER)-2012-4-219

PUTHIYAPURA SHEIK KOYA THANGAL Vs. P P KOYAMMAKOYA

Decided On April 10, 2012
PUTHIYAPURA SHEIK KOYA THANGAL Appellant
V/S
P P KOYAMMAKOYA Respondents

JUDGEMENT

(1.) Who are the appellants

(2.) NATURE OF THE SUIT

(3.) THE PLAINTIFF'S CASE