LAWS(KER)-2012-11-618

R. GOPI, AGED 36 YEARS S/O. C. RAJENDRAN BHAGAVATHY STREET PATTIKKARA, KOPPAM, PALAKKAD TALUK, PALAKKAD Vs. REVENUE DIVISIONAL OFFICER PALAKKAD 678001,

Decided On November 05, 2012

R. Gopi, Aged 36 Years S/O. C. Rajendran Bhagavathy Street Pattikkara, Koppam, Palakkad Taluk, Palakkad Appellant

V/S

Revenue Divisional Officer Palakkad 678001, Respondents

JUDGEMENT

(1.) THE counsel for the petitioner seeks permission to withdraw this writ petition without prejudice to his rights to file a fresh writ petition on the same cause of action. Request is accepted. This writ petition is dismissed as withdrawn without prejudice to the rights of the petitioner.

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