(1.) ALL the nine petitioners are seeking for a direction to issue No Objection Certificate in respect of their units. They are seeking to quash Exhibits P23 and P24 notices issued by the 3rd respondent.
(2.) THIS Court passed an interim order on 27.6.2012 , which is continuing.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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