LAWS(KER)-2012-6-686

THE CHERTHALA CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT (CARD) BANK LIMITED Vs. JOINT REGISTRAR OF CO-OP. SOCIETIES SOCIETIES (GENERAL), OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, ALAPPUZHA

Decided On June 21, 2012

The Cherthala Co -Operative Agricultural And Rural Development (Card) Bank Limited Appellant

V/S

Joint Registrar Of Co -Op. Societies Societies (General), Office Of The Joint Registrar Of Co -Operative Societies, Alappuzha Respondents

JUDGEMENT

(1.) THE learned counsel for the petitioner submits that this Writ Petition is not pressed in view of the implementation of the interim order of this Court. This Writ Petition is hence dismissed as not pressed.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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