LAWS(KER)-2012-6-436

AMOL JOSEPH ARICKATHIL Vs. MAHATMA GANDHI UNIVERSITY

Decided On June 05, 2012
AMOL JOSEPH ARICKATHIL Appellant
V/S
MAHATMA GANDHI UNIVERSITY Respondents

JUDGEMENT

(1.) THE petitioner was a student for B.Tech degree course at the Federal Institute of Science & Technology, Angamaly. He completed the course during 2009-2010.

(2.) THE main relief sought for in the writ petition is for a direction to the respondents either to issue Consolidated Mark Card or in the alternative, conduct the examination for the paper 'Solid State Electronics' forthwith, for enabling the petitioner to pass the said paper.

(3.) LEARNED counsel for the petitioner prays for a direction to the Vice Chancellor of the University to consider Ext.P5 within a time frame.