(1.) Admit.
(2.) The following substantial question of law is framed for a decision:
(3.) Respondents 2 to 4 who are the legal representatives of the deceased 1st respondent appear through counsel.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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