SUNEETHA BABY DANIEL PART TIME HINDI TEACHER AARON UPPER PRIMARY SCHOOL PAPPINISSERY KANNUR DISTRICT Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT GENERAL EDUCATION DEPARTMENT SECRETARIAT THIRUVANANTHAPURAM

JUDGEMENT

(1.) THE petitioner is working as a Part Time Hindi Teacher in the Aaron Upper Primary School, Pappinissery, Kannur District, which is under a Corporate Management, the 5th respondent herein.

(2.) THE petitioner is seeking for various reliefs, including a direction to the Government to take a decision on Exhibit P11 revision petition within a time frame. Exhibit P11 is filed in February, 2012. What is involved is the grant of approval of appointment of the petitioner.

(3.) THE learned Government Pleader prayed that sufficient time may be granted to the Government to take a decision on Exhibit P11.