LAWS(KER)-2012-6-492

KAMALAKSHI AMMA Vs. SANGEETHA

Decided On June 06, 2012
KAMALAKSHI AMMA Appellant
V/S
SANGEETHA Respondents

JUDGEMENT

(1.) Heard. Admit.

(2.) The following substantial questions of law are framed:

(3.) Respondents 1 and 2 appear through counsel.