(1.) HEARD the learned counsel for the petitioner and the learned Standing Counsel for KSEB, Sri. Sajeev Kumar K. Gopal.
(2.) THE petitioner has filed this writ petition seeking a direction to respondents 1 and 2 to give electric connection to the petitioner's premises.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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