LAWS(KER)-2012-3-602

CHELLAPPAN THULASIDHARAN, KEEZHAKANATHIL VEEDU, T.C. 3/561(1) NALLANCHIYOORKONAM, MUTTADA, THIRUVANANTHAPURAM, Vs. MADHAVAN RAMACHANDRAN, SAROJINI MANDIRAM (C.K. BHAVAN), T.C. 4/2513, PATTOM THIRUVANANTHAPURAM,

Decided On March 22, 2012

Chellappan Thulasidharan, Keezhakanathil Veedu, T.C. 3/561(1) Nallanchiyoorkonam, Muttada, Thiruvananthapuram, Appellant

V/S

Madhavan Ramachandran, Sarojini Mandiram (C.K. Bhavan), T.C. 4/2513, Pattom Thiruvananthapuram, Respondents

JUDGEMENT

(1.) Heard. Admit.

(2.) The following substantial questions of law are framed:

(3.) Parties are referred as plaintiffs and defendants as in the trial court.

Click here to view full judgment.

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

Read More

QUick Links

Get in Touch

Email

Sales: sales@the-laws.com
Support: info@the-laws.com

Contact Numbers

8000853936
9376168072

Address

27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.

Copyright © 2025 Regent Computronics Private Limited.