(1.) PETITIONER has approached this Court seeking the following reliefs :-
(2.) BRIEFLY put, the case of the petitioner is as follows :-
(3.) WE heard the learned counsel for the parties including the learned Government Pleader.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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