(1.) PRAYER in the Original Petition is to issue appropriate order or direction allowing Ext.P2, I.A. No.6074 of 2011 in G.O.P. No.1741 of 2011 on the file of Family Court, Thrissur, in the interest of justice by issuing an order or direction, as this Court deems fit and proper.
(2.) WE heard learned counsel for the petitioner.