LAWS(KER)-2012-3-19

MINIL KUMAR ALIAS KUMAR Vs. COMMISSIONER OF POLICE THIRUVANANTHAPURAM CITY COMMISSIONERS OFFICE VAZHUTHACAUD THYCAUD P O THIRUVANANTHAPURAM

Decided On March 16, 2012

MINIL KUMAR @ KUMAR AGE 32, S/O.DHARMAYYAN ASSARI, TC.16/66 KULAM NIKATHIYA VEEDU, CSS ROAD, JAGATHY WARD THYCAUD VILLAGE, THIRUVANANTHAPURAM. Appellant

V/S

COMMISSIONER OF POLICE THIRUVANANTHAPURAM CITY, COMMISSIONERS OFFICE VAZHUTHACAUD, THYCAUD P.O., THIRUVANANTHAPURAM Respondents

JUDGEMENT

(1.) PETITIONER is the brother of the alleged detenue.

(2.) THE alleged detenue has been traced out by the police authorities and produced before us. We interacted with her.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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