LAWS(KER)-2012-3-366

VIJAYAN Vs. PONNANI MUNICIPALITY REPRESENTED BY ITS SECRETARY MUNICIPAL OFFICE PONNANI P O MALAPPUARAM DISTRICT

Decided On March 07, 2012

VIJAYAN, S/O.VELAPPA, NEERTHATTIL HOUSE, ERAMANGALAM, PONNANI P.O, MALAPPUARAM DISTRICT Appellant

V/S

PONNANI MUNICIPALITY, REPRESENTED BY ITS SECRETARY, MUNICIPAL OFFICE, PONNANI P.O., MALAPPUARAM DISTRICT Respondents

JUDGEMENT

(1.) THE issue raised in this writ petition is fully covered by the judgment in writ petition(c).No.27676/2011, a copy of which is Ext.P3. THErefore clarifying that the petitioner will also be entitled to the benefit of Ext.P3 judgment, this writ petition is closed.

Click here to view full judgment.

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

Read More

QUick Links

Get in Touch

Email

Sales: sales@the-laws.com
Support: info@the-laws.com

Contact Numbers

8000853936
9376168072

Address

27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.

Copyright © 2025 Regent Computronics Private Limited.