SAHARATH S/O. MUHAMMED KOYA, AGED 31 YEARS, MUNAMKANDATHIL NADEE NAGAR, CHAKKUMKADAVE, KOZHIKODE Vs. MINI W/O. VINOD KUMAR, AGED NOT KNOWN, 2/443 KOLAKANDY HOUSE, KARANTHUR, KUNNAMANGALAM KOZHIKODE-673571 (R.C. OWNER OF BUS NO-KL-13J-3849),

JUDGEMENT

(1.) THE appellant approached the Tribunal claiming compensation to the tune of Rs. 2,50,000/ - for the injuries sustained by him in a road traffic accident occurred on 11/7/2008.

(2.) ALLEGEDLY on 11/7/2008, while the appellant was walking along Chakkumkadave to Payyanakkal road, he was knocked down by a bus driven by the second respondent.

(3.) WE have heard the learned counsel for the appellant as well as the learned standing Counsel for the third respondent - Insurance company.