LAWS(KER)-2012-5-79

PT JAMSHEED Vs. UNIVERSITY OF CALICUT

Decided On May 21, 2012
JAMSHEED.P.T. Appellant
V/S
UNIVERSITY OF CALICUT,REPRESENTED BY ITS REGISTRAR Respondents

JUDGEMENT

(1.) IN these two writ petitions identical reliefs have been sought for. Petitioners are mainly seeking for a direction to the University to operate the rank list published for appointment to the post of Electricity Workers.

(2.) W.P.(C).No.12037/2009 is treated as the main case and the facts and other materials are discussed as stated therein.

(3.) A total number of 560 applications were there and the Selection Committee found that 378 Applications were valid. A practical test was conducted between 09/07/2005 to 12/07/2005 under the supervision of a subject expert. The candidates were evaluated on the basis of their eligibility to climb a pole and identify electrical tools.