LAWS(KER)-2012-3-512

SATHEESH Vs. DISTRICT COLLECTOR, PATHANAMTHITTA

Decided On March 14, 2012
SATHEESH Appellant
V/S
DISTRICT COLLECTOR, PATHANAMTHITTA Respondents

JUDGEMENT

(1.) Heard. Admit.

(2.) Following Substantial questions of law are framed:

(3.) Learned Government Pleader takes notice for respondents 1 to 3.