(1.) ADMIT .
(2.) THE learned Government Pleader takes notice for the respondents 1 to 5.
(3.) THE learned Government Pleader has contended that in view of the pendancy of the vigilance enquiry, NOC could not be issued.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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