LAWS(KER)-2012-6-724

V V THOMAS,S/O VARGHESE Vs. KOZHIKODE PRIMARY CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD AND ORS

Decided On June 19, 2012

V V THOMAS,S/O VARGHESE Appellant

V/S

KOZHIKODE PRIMARY CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD AND ORS Respondents

JUDGEMENT

(1.) The counsel for the petitioner submits that this writ petition may be dismissed as withdrawn. Writ petition is accordingly dismissed as withdrawn.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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