(1.) P.R. RAMACHANDRA MENON, J.
(2.) THE issue pertains to the recovery proceedings by resorting to the remedy under the R.R. Act in respect of a Margin Money loan availed by the petitioner.
(3.) HEARD the learned Government Pleader as well.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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