LAWS(KER)-2012-7-377

V M SATHYANATH MENON Vs. PUNJAB NATIONAL BANK

Decided On July 24, 2012
V M SATHYANATH MENON Appellant
V/S
PUNJAB NATIONAL BANK Respondents

JUDGEMENT

(1.) THE petitioner has approached this Court with the following prayers :

(2.) WHEN the matter came up for consideration before this Court on 11.06.2012, the following interim order was passed :