(1.) PETITIONER challenges Ext.P3. Ext.P3 is an interim order passed by the Family Court, Kottarakkara in O.P.(G&W) 970/10 filed by the respondent/father, seeking custody of his children.
(2.) WE heard learned counsel for the petitioner and the learned counsel for the respondent.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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