(1.) THE petitioner seeks permission to withdraw this Writ Petition without prejudice to his right to file a fresh Writ Petition on the same cause of action. Request is accepted. This Writ Petition is dismissed as withdrawn without prejudice to the right of the petitioner.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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