(1.) This appeal is against the judgment dated 11.6.2001 in O.P.No.15035/1996 which was dismissed by the learned Single Judge. The appellant is the petitioner in the Original Petition.
(2.) The appellant applied for the post of Integrated Child Development Scheme (I.C.D.S.) Supervisor pursuant to a Notification issued by the Kerala Public Service Commission. The appellant s application was rejected by the Public Service Commission on the ground that she did not possess the qualifications mentioned in the Notification. The communication dated 6.9.1996 rejecting the appellant s application is Ext.P3.
(3.) As per the Notification issued by the Public Service Commission the qualifications prescribed for the posts of ICDS Supervisor are the following: