(1.) Ext. PI award passed by the Labour Court is under challenge. The issue referred for adjudication is as follows:
(2.) The Labour Court has found as follows:
(3.) The original petition is disposed of as above.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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