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LAWS(KER)-1961-8-28
KURIYAN Vs. RAMAN BHATTATHIRI
Decided On August 30, 1961
KURIYAN
Appellant
V/S
RAMAN BHATTATHIRI
Respondents
Referred Judgements :-
RAMDHAN PURI VS. BANKEY BIHARI SARAN
[REFERRED TO]
PONNAMMA VS. DEVASIA
[REFERRED TO]
JUDGEMENT
(1.) In this Second Appeal by the defendant, the only contention pressed was, that
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