(1.) The appellant is the 2nd defendant.
(2.) The suit is for redemption of Ext. B1 Panayakacheet dated 17-1-1921, with arrears and future Purappad payable thereunder.
(3.) S.9 of the Act provides:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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