LAWS(KER)-2021-11-124

VIJAYAN S. Vs. CENTRAL BUREAU OF INVESTIGATIONAN

Decided On November 15, 2021
Vijayan S. Appellant
V/S
Central Bureau Of Investigationan Respondents

JUDGEMENT

(1.) The petitioner is the complainant. He is a former police officer. The complaint filed by him was an offshoot of the case which is popularly known as 'ISRO Espionage Case'.

(2.) The order dated 27.08.2021 passed by the Court of the Special Judge (SPE/CBI), Thiruvananthapuram, by which it rejected the complaint filed by the petitioner, is challenged in this revision petition.

(3.) The petitioner had filed the complaint against respondents 3 to 9. For the sake of convenience, the petitioner would be hereinafter referred to also as 'the complainant' and respondents 3 to 9 would be referred to also as 'the accused'.