LAWS(KER)-2021-9-60

BABURAJ Vs. STATE OF KERALA

Decided On September 30, 2021
BABURAJ Appellant
V/S
STATE OF KERALA Respondents

JUDGEMENT

(1.) Dated this the 30th day of September, 2021 It is submitted by the learned counsel for the petitioners that this application is not pressed.

(2.) Hence, this application is dismissed as not pressed.