(1.) Application for regular bail.
(2.) Petitioner is the accused in Crime No. 34 of 2021 of Guruvayoor Police Station registered for the offences punishable under Sections 376, 325 and 420 of Indian Penal Code.
(3.) The petitioner has been in custody since 05.02.2021.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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