(1.) Application for regular bail.
(2.) The petitioners are the accused in Crime No. 324 of 2020 of Venjaramoodu Police Station registered for the offences punishable under Sections 384 and 506(i) read with Section 34 of the Indian Penal Code.
(3.) The petitioners are in custody since 11.01.2021.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN