(1.) Application for regular bail.
(2.) This petitioner is the sole accused in Crime No. 1127 of 2021 of Peramangalam Police Station registered for the offences punishable under Ss. 55(a), 55(i), 13 and 63 of the Kerala Abkari Act.
(3.) The petitioner has been in custody since 8/10/2021.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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