(1.) This is an application seeking pre-arrest bail filed under Section 438 of the Code of Criminal Procedure.
(2.) Petitioners are accused in Crime No.1324 of 2020 of Chavakkad Police Station. The offences alleged against them are under Section 420 and 120 (B) of IPC.
(3.) I have heard Adv.K.V. Sree Vinayakan for petitioners as well as the learned Public Prosecutor Smt. Sylaja. S.L for first respondent and also Adv. N.U Harikrishna for second respondent/defacto complainant.