(1.) Application for regular bail.
(2.) The petitioner is the sole accused in Crime No. 2098 of 2021 of Kilimanoor Police Station registered for the offences punishable under Ss. 294(b), 324 and 308 of Indian Penal Code.
(3.) The petitioner is in custody since 27/10/2021.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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