(1.) Application for regular Bail.
(2.) Petitioner is the accused in Crime No. 1993 of 2020 of Pooyapally Police Station registered for the offence punishable under Section 302 of Indian Penal Code.
(3.) The petitioner has been in custody since 28.11.2020.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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