LAWS(KER)-2021-2-185

STATE OF KERALA Vs. P. RAJAN

Decided On February 26, 2021
STATE OF KERALA Appellant
V/S
P. RAJAN Respondents

JUDGEMENT

(1.) The prayers in O.P. (KAT) No. 389/2020 are as follows (See page No. 8 of the paper book of that O.P):

(2.) The prayers in Transferred Application, T.A. No. 6062/2012 on the file of KAT, Thiruvananthapuram Bench are as follows [See page No. 25 of the paper book of O.P. (KAT) No. 389/2020.]:

(3.) The prayers in O.P(KAT) No. 57/2021 are as follows (See page No. 8 of the paper book of that O.P):