(1.) The petitioner in O.P(MV) No.203 of 2011 on the files of the Motor Accidents Claims Tribunal, Pathanamthitta is the appellant herein and he impugns the award dated 10.06.2014 passed by the Tribunal. The respondents in the Original Petition were arrayed as the respondents herein.
(2.) Heard both sides.
(3.) Brief facts of the case :