(1.) Application for regular bail.
(2.) The petitioners are the accused in Crime No. 930 of 2020 of Kalpetta Police Station registered for the offence punishable under Section 302 read with Section 34 of Indian Penal Code.
(3.) The petitioners are in custody since 22.12.2020.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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